LAWS(TLNG)-2024-12-82

ASSISTANT ENGINEER/OPERATION Vs. VEERABHADRA SWAMY APPARELS

Decided On December 23, 2024
Assistant Engineer/Operation Appellant
V/S
Veerabhadra Swamy Apparels Respondents

JUDGEMENT

(1.) Heard Sri R.Vinod Reddy, learned standing counsel appearing on behalf of the Petitioners and Ms. Nishtha, learned counsel appearing on behalf of the respondent No.1.

(2.) The Petitioners approached the Court seeking prayer as under :

(3.) PERUSED THE RECORD:-