LAWS(TLNG)-2024-3-71

DEPOT MANAGER, APSRTC Vs. P.YADAGIR

Decided On March 06, 2024
DEPOT MANAGER, APSRTC Appellant
V/S
P.Yadagir Respondents

JUDGEMENT

(1.) This Writ Appeal is filed aggrieved by the order dtd. 28/9/2016 passed by the learned Single Judge in W.P.No.28690 of 2016.

(2.) Heard Sri A. Srinivas Reddy, learned Standing counsel for the appellant and Sri A.G.Satyanarayana Rao, learned counsel for the 1st respondent-workman.

(3.) The brief facts of the case are as follows: