LAWS(TLNG)-2024-11-59

D.KRISHNA RAO Vs. UNION OF INDIA

Decided On November 27, 2024
D.KRISHNA RAO Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) This writ petition is filed for the following relief:

(2.) Heard Mr. G. Pavan Murthy, learned counsel for petitioner, and Mr. G.R.S. Akhileswar, learned counsel representing Mr. Gadi Praveen Kumar, learned Deputy Solicitor General of India for the respondents.

(3.) Officers Mr. Shri Malle Sivanagaraj, Assistant Commander, Mr. R. Yuvaraj, Inspector/GD, and Mr. P. Ramesh, Assistant Sub Inspector/MIN, are present in the Court with the original record in a sealed envelope. They are present on the directions of the Court to present the entire record.