(1.) W.P.No.38256 of 2022 is filed for the following relief:
(2.) For the sake of convenience, the parties shall be referred to in this order as per their ranking in Writ Petition No.28407 of 2023.
(3.) Brief facts of the case:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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