(1.) The present writ petition has been filed seeking the following relief:
(2.) The brief facts leading to filing of the writ petition are as under:
(3.) Aggrieved by the said show-cause notice dtd. 20/1/2017, petitioner filed the present writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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