VAMSHI RUBBER LTD. Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Sri B. Ravi Kiran Singh, the learned counsel appearing on behalf of the Petitioner, Mr Gadi Praveen Kumar, learned Deputy Solicitor General of India appearing on behalf of respondent No.1, Sri Subba Rao Vadrevu, learned standing counsel appearing on behalf of Respondent No.2 and Sri Amir Bavani, learned standing counsel appearing on behalf of Respondent No.3.

(2.) The petitioner approached the court seeking prayer as under:

(3.) PERUSED THE RECORD :