LAWS(TLNG)-2024-6-43

P.LALU PRASAD Vs. STATE OF TELANGANA

Decided On June 03, 2024
P.Lalu Prasad Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri Ch.Prabhakar, learned counsel appearing on behalf of the petitioner, learned Government Pleader for Energy, appearing on behalf of respondent No.1, learned Senior Designate Counsel Sri G.Vidya Sagar, appearing on behalf of respondent No.2, and learned Senior Designate Counsel Sri K.Laxmi Narasimha, appearing on behalf of respondent No.4.

(2.) The petitioner approached the court seeking prayer as under:

(3.) PERUSED THE RECORD.