JADHAV SUREKHA Vs. GOVT. OF A.P.

JUDGEMENT

(1.) Heard Sri Jogram Tejavath, the learned counsel appearing on behalf of the Petitioner, learned Government Pleader for Social Welfare appearing on behalf of respondent Nos.1 to 3 and learned Government Pleader for Revenue appearing on behalf of respondent No.4.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) Counter affidavit filed by the Respondent No.2, and in particular Para Nos.4 and 7 read as under :