LAWS(TLNG)-2024-6-61

RESURGENT POWER PROJECTS Vs. STATE OF TELANGANA

Decided On June 03, 2024
Resurgent Power Projects Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr. K. Rajendran, the learned counsel appearing on behalf of the petitioner, Mr. K.Pratik Reddy appearing on behalf of the 3rd respondent and the learned Government Pleader for Industries appearing on behalf of Respondent Nos.1 and 2.

(2.) The petitioner approached the court seeking prayer as under:

(3.) PERUSED THE RECORD :