ZL TECHNOLOGIES INDIA PVT. LTD. Vs. RAJENDRA CHINGARAVELU

JUDGEMENT

(1.) Heard Mr. Vadeendra Joshi, the learned counsel appearing on behalf of the Petitioner, Mr. N. Avaneesh, learned counsel appearing on behalf of 1st Respondent and learned Government Pleader for Labour appearing on behalf of the 2nd respondent.

(2.) The petitioner approached the Court seeking the relief as under:

(3.) PERUSED THE RECORD :