K.MANYAM KONDA Vs. TSRTC (APSRTC)

JUDGEMENT

(1.) Heard Mr V.Narsimha Goud, learned counsel appearing on behalf of the petitioner and heard the learned standing counsel Mr B.Mayur Reddy, appearing on behalf of respondents 1 to 3.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The relevant portion of the impugned award dtd. 15/9/2016 passed in I.D.No.43 of 2013 on the file of Labour Court-III, A.P., Hyderabad (last three paras of the said Award), read as under: