LAWS(TLNG)-2024-3-98

K.PRABHAVATHI Vs. LIC HOUSING FINANCE LTD

Decided On March 18, 2024
K.PRABHAVATHI Appellant
V/S
LIC HOUSING FINANCE LTD Respondents

JUDGEMENT

(1.) Heard Mr.Praveen Kumar Dubey, the learned counsel appearing on behalf of the petitioner and Mr.Podila Hari Prasad, learned counsel appearing on behalf of the respondent.

(2.) PRAYER:

(3.) PERUSED THE RECORD.