(1.) Since both these revisions are arising out of one civil suit, they are heard together and being disposed of by this common order.
(2.) Challenging the order dtd. 26/9/2022 passed by the learned Principal District Judge at Hanumakonda in I.A.No.1215 of 2022 in O.S. No.171 of 2017, Civil Revision Petition No.2260 of 2022 is filed.
(3.) Challenging the order dtd. 26/9/2022 passed by the learned Principal District Judge at Hanumakonda in I.A.No.1214 of 2022 in O.S. No.171 of 2017, Civil Revision Petition No.2273 of 2022 is filed.