LAWS(TLNG)-2023-11-42

NANDYALA VENKATESWARA REDDY Vs. STATE OF TELANGANA

Decided On November 16, 2023
Nandyala Venkateswara Reddy Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr. Botla Venkateshwara Rao, learned counsel for the petitioners.

(2.) Mr. Parsa Ananth Nageswar Rao, learned Government Pleader attached to the office of learned Advocate General for respondents No.1 to 6.

(3.) Mr. Sunil B. Ganu, learned Senior Counsel representing Ms. Manjari S. Ganu, learned counsel for the respondents No.7 and 8.