LAWS(TLNG)-2023-3-162

BODIGE SRIDHAR Vs. STATE OF TELANGANA

Decided On March 24, 2023
Bodige Sridhar Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Sri A.Ravindranath Reddy, learned senior counsel for the Petitioners and learned Government Pleader for Medical and Health appearing for respondent No.1 and Sri M.V.R.Suresh, learned counsel appearing for respondents 2 to 5.

(2.) The main prayer sought for by the Petitioners is as follows :

(3.) The case of the petitioners, in brief, is as follows: