(1.) This writ petition is filed seeking the following relief:
(2.) Heard Sri K. Ram Reddy, learned counsel for the petitioner, learned Government Pleader Women and Child Welfare Department appearing on behalf of respondents.
(3.) Brief Facts of the case:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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