LAWS(TLNG)-2023-10-62

NAGOTHU JOJI Vs. STATE OF TELANGANA

Decided On October 30, 2023
Nagothu Joji Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr.S.Srinivas Reddy, learned Senior Counsel appearing on behalf of the petitioner and learned Government Pleader for Assignment appearing on behalf of the respondents.

(2.) The petitioner has approached this Court, seeking the following relief:

(3.) Learned Senior Counsel Mr.S.Srinivas Reddy, appearing on behalf of the petitioner submits that no further orders are necessary in the present writ petition.