REGENT COMPUTRONICS PVT. LTD.

Y.B.Raghavendra Rao Appellant

V/S

Tsrtc Respondents

Referred Judgements :-

DEPOT MANAGER,APSRTC,GUNTUR DISTRICT AND ANOTHER VS. CH. SURESH BABU AND ANOTHER [REFERRED TO]
MANAGING DIRECTOR UTTAR PRADESH WAREHOUSING CORPORATION VS. VIJAY NARAYAN VAJPAYEE [REFERRED TO]
ANIL KUMAR GUPTA VS. STATE OF BIHAR [REFERRED TO]
SURJIT GHOSH VS. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
DEEPALI GUNDU SURWASE VS. KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA [REFERRED TO]

JUDGEMENT

(1.) Heard learned counsel for the Petitioner Sri D.Kodandarami Reddy, heard learned Standing Counsel for TSRTC, Sri Praveen Reddy, appearing on behalf of the Respondents

(2.) The main prayer sought for by the Petitioner is as follows :

(3.) The relevant portion of the order impugned dt. 15/11/2011 vide L1/785(119)/2011-RM-MR, of the 2nd Respondent reads as under :

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Y.B.RAGHAVENDRA RAO Vs. TSRTC

Referred Judgements :-

JUDGEMENT

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