LAWS(TLNG)-2023-10-45

VUPPU SHIVANAGAIAH Vs. STATE OF TELANGANA

Decided On October 30, 2023
Vuppu Shivanagaiah Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr.S.Lakshmikanth, learned counsel appearing on behalf of the petitioners, learned Government Pleader for Revenue appearing on behalf of the respondents 1 to 4 and Mr.N.Bhujanga Rao, learned counsel appearing on behalf of respondent No.5.

(2.) The petitioners have approached this Court, seeking the following relief:

(3.) The averments as per the affidavit filed by the petitioners in support of the present writ petition, in brief are as under: