GAIL INDIA LIMITED Vs. DURAISAMY BASKARAN

JUDGEMENT

(1.) Heard Mr. D.V.Sitharam Murthy, learned Senior Counsel appearing for Ms. Sangeeta Bhaskar, learned counsel for the appellants and Mr. Deepak Bhattacharjee, learned Senior Counsel appearing for Mr. S.Lakshmi Kanth, learned counsel for the respondent.

(2.) This intra-court appeal has been preferred by the Gas Authority of India Limited (for short, 'GAIL') and its officials as the appellants against the judgment and order dtd. 16/3/2021 passed by the learned Single Judge allowing W.P.No.26030 of 2017 filed by the respondent as the writ petitioner.

(3.) Respondent had filed the related writ petition assailing the following orders: