LAWS(TLNG)-2023-10-23

K.BALU Vs. STATE OF TELANGANA

Decided On October 12, 2023
K.BALU Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) This writ petition is filed seeking the following relief:

(2.) Heard learned counsel appearing for the petitioner.

(3.) The brief facts of the case are as follows :