LAWS(TLNG)-2023-2-26

Y. V. MANYAVASI Vs. STATE OF TELANGANA

Decided On February 02, 2023
Y. V. Manyavasi Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Heard Mr. S.Ram Babu, learned counsel for the appellant; Ms. G.Jyothi Kiran, learned Government Pleader for Cooperation appearing for respondents No.1 to 3; and Mr. Kadiyala Ravi Chandra Mohan, learned counsel for respondent No.4.

(2.) This appeal is directed against the order dtd. 16/11/2022 passed by the learned Single Judge disposing of W.P.No.41145 of 2022 filed by the appellant as the writ petitioner.

(3.) Appellant had filed the related writ petition praying for the following relief: