SAIRAM POTHAKAMURI Vs. STATE OF TELANGANA

JUDGEMENT

(1.) This Writ Petition is filed seeking the following relief:-

(2.) With the consent of both the parties, the Writ Petition is being disposed of at the admission stage.

(3.) Heard Sri G.Madhusudhan Reddy, learned counsel for the petitioners and learned Assistant Government Pleader for Revenue (Stamps and Registration) appearing on behalf of respondent Nos.1 to 3.