LAWS(TLNG)-2023-12-92

BUDIDA BIKSHAMAIAH Vs. UNION OF INDIA

Decided On December 20, 2023
Budida Bikshamaiah Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr.Kummathi Venkatesulu, learned counsel appearing on behalf of the petitioner and Mr.Shashidhar Reddy, learned counsel representing Mr.Gadi Praveen Kumar, learned Deputy Solicitor General of India, appearing on behalf of the respondents.

(2.) The petitioner approached this Court seeking the relief as under:

(3.) The case of the petitioner in brief: