LAWS(TLNG)-2023-8-16

BUDDOLU VEERESH Vs. TAHSILDAR

Decided On August 16, 2023
Buddolu Veeresh Appellant
V/S
TAHSILDAR Respondents

JUDGEMENT

(1.) Heard the Learned Senior Counsel Mr. B.Prakash Reddy appearing on behalf of the Petitioner, learned Government Pleader for Revenue appearing for respondent No.1, and Sri K.Venkata Narsimha Reddy, learned standing counsel appearing on behalf of the Respondent No.1.

(2.) This Writ Petition is filed praying to issue a Writ of certiorari and call for records relating to proceedings in File No. B/3088/09 dtd. 18/1/2010 confirming the orders passed in proceedings in File No. B/4140/2005 dtd. 30/1/2008 issued by respondent No. 1 and quash the same.

(3.) The case of the Petitioner, in brief, is as follows: