(1.) Heard Mr. A.Ravinder Reddy, learned Senior Counsel for the appellants; Mr. R.S.Sravan Kumar, learned counsel for respondents No.1 to 3/writ petitioners; Mr. Nazir Ahmed Khan, learned Government Pleader for Panchayat Raj Department representing respondents No.4 to 7; Mr. Kishore Rao Puskuru, learned counsel for respondent No.8; and Ms.Sudha, learned counsel representing Mr. V.Narasimha Goud, learned counsel for respondent No.9.
(2.) This appeal is directed against the order dtd. 9/1/2023 passed by the learned Single Judge disposing of W.P.No.650 of 2023 filed by respondents No.1 to 3 as the writ petitioners.
(3.) Order dtd. 9/1/2023 reads as under: This Writ Petition is filed seeking a writ of mandamus declaring the inaction of the respondents No.2 to 6 in stopping the unauthorized construction activity undertaken by the respondents No.7 to 11 in deviation of the sanction plan and to pass such other order or orders.