LAWS(TLNG)-2023-12-111

CHAIRMAN AND M.D Vs. RAM LAL AGARWAL

Decided On December 22, 2023
Chairman And M.D Appellant
V/S
RAM LAL AGARWAL Respondents

JUDGEMENT

(1.) This intra court appeal is filed challenging the order, dtd. 25/3/2014, passed by the learned Single Judge in Writ Petition No.30227 of 2013.

(2.) Heard Mr. Deepak Bhattacharjee, learned Senior Counsel for the appellants and Mr. V. Ravinder Rao, learned Senior Counsel for the respondent.

(3.) Brief facts: