REGENT COMPUTRONICS PVT. LTD.

STATE OF ANDHRA PRADESH Appellant

V/S

G.Geetha Respondents

Referred Judgements :-

TAYLOR V. TAYLOR [REFERRED TO]
R HANUMAIAH VS. SECRETARY TO GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. DISTRICT JUDGE WEST GODAVARI [REFERRED TO]
HYDROGEN FUEL SYSTEMS VS. PRAVEENA MADAN [REFERRED TO]
IQBAL BASITH AND OTHERS VS. N. SUBBALAKSHMI AND OTHERS [REFERRED TO]
PRABHAGIYA VAN ADHIKARI AWADH VAN PRABHAG VS. ARUN KUMAR BHARDWAJ (DEAD [REFERRED TO]
NARINDER SINGH VS. DIVESH BHUTANI [REFERRED TO]

JUDGEMENT

(1.) This appeal is preferred by the Government Pleader (for short "GP") for Appeals, High Court of Andhra Pradesh, Hyderabad against the order and decree passed in O.S.No.4 of 2008 on the file of the I Additional Senior Civil Judge (Fast Track Court), Mahabubnagar, dtd. 10/10/2011.

(2.) The respondents 1 and 2 are the plaintiffs.

(3.) The parties are hereinafter referred as arrayed before the trial court.

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STATE OF ANDHRA PRADESH Vs. G.GEETHA

Referred Judgements :-

JUDGEMENT

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