(1.) This Civil Revision Petition is filed aggrieved by the order dtd. 8/7/2023 in I.A.No. 422 of 2023 in O.S.No. 378 of 2014 passed by the II Additional District and Sessions Judge, MedchalMalkajgiri District, at Mechal.
(2.) Heard Sri. C. Kumar, learned counsel for the petitioner and perused the record.
(3.) The petitioners herein are the Defendants No. 1 and 2 in the suit filed for recovery of money by the Respondent No.1 herein as plaintiff.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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