K. PRAMOD Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Mr. B. Akash Kumar, learned counsel for the petitioner, learned Government Pleader for Education appearing on behalf of Respondent Nos.1 and 3 and Mr.Ch.Jaganatha Rao, learned Standing Counsel appearing on behalf of the 2nd Respondent.

(2.) The petitioner has approached the Court, seeking the following relief:

(3.) Counter affidavit has been filed by the 2nd Respondent, in particular, paras 5, 6, 7 & 8 as it is read as under: