LAWS(TLNG)-2023-11-37

G. RAJU Vs. SECY., AGRICULTURE

Decided On November 09, 2023
G. RAJU Appellant
V/S
Secy., Agriculture Respondents

JUDGEMENT

(1.) Ms. Zainab Khan, learned counsel representing Mr. G.L.V.Ramana Murthy, learned counsel for the appellants. Mr. C.V.Narasimham, learned counsel for respdonent Nos.5 to 11. Mr. S.S.Prasad, learned Senior Counsel representing Ms. C.Sindhu Kumari, learned counsel for respondent Nos.12 to 15.

(2.) This intra court appeal emanates from an order dtd. 8/10/2010 passed by learned Single Judge in W.P.No.6415 of 2009, by which writ petition preferred by the appellants has been dismissed.

(3.) For the sake of convenience, the parties shall be referred to in this order as per their ranking before the learned Single Judge.