L.SUDHAKAR Vs. MEDICAL COUNCIL OF INDIA

JUDGEMENT

(1.) Mr. Srinivas Polavarapu, learned counsel for the appellant in W.A.No.1784 of 2013 and respondent No.1 in W.A.No.698 of 2014.

(2.) These intra court appeals are filed challenging the order, dtd. 25/3/2013 passed in Writ Petition No.16305 of 2007 on various grounds. Grounds pleaded in W.A.No.1784 of 2013 are being considered.

(3.) Brief facts: