(1.) Mr. K.Raghuveer Reddy, learned counsel for the petitioner.
(2.) Dr. Juttukonda Vijaya Laxmi, learned Government Pleader for Revenue (Assignment) for the respondents.
(3.) In this writ petition, the petitioner has prayed for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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