(1.) Heard Mohd. Islamuddin Ansari, learned counsel for the appellants and Mr. M.Roopender, learned Government Pleader for Home representing respondents No.1 to 3. We have also heard Mr. Zeeshan Adnan Mahmood, learned counsel for respondent No.9.
(2.) W.A.No.317 of 2023 under Clause 15 of the Letters Patent has been filed by the appellant assailing the common order dtd. 20/1/2023 passed by the learned Single Judge dismissing W.P.No.38384 of 2022 and batch including W.P.No.38521 of 2022.
(3.) W.A.No.319 of 2023 under Clause 15 of the Letters Patent has been filed by the appellant assailing the same common order dtd. 20/1/2023 passed by the learned Single Judge dismissing W.P.No.38384 of 2022 and batch including W.P.No.38441 of 2022.