REGENT COMPUTRONICS PVT. LTD.

P.SHARADAMMA Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

T C BASAPPA VS. T NAGAPPA [REFERRED TO]
Y MAHABOOB SHERIFF AND SONS Y MAHABOOB SHERIFT S SHAMSODDIN VS. MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE:MYSORE STATE TRANSPORT AUTHORITY BANGALORE [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF KARNATAKA VS. M L KESARI [REFERRED TO]
HARI KRISHNA MANDIR TRUST VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) This Writ Petition is filed seeking the following relief:

(2.) Heard Shri D. Prakash Reddy, learned Senior Counsel representing Mr. Sriram Polali, counsel on record for the petitioner and Shri M.V. Rama Rao, Special Government Pleader appearing on behalf of the respondents.

(3.) The brief facts of the case are as follows:

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P.SHARADAMMA Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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