(1.) This writ petition is filed seeking following relief:
(2.) Heard Sri A. Rajendra Babu, learned counsel for the petitioner and learned Assistant Government Pleader appearing on behalf of learned Additional Advocate General office.
(3.) Brief Facts of the case:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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