REGENT COMPUTRONICS PVT. LTD.

Victory Construction Appellant

V/S

A.Shyamala Devi Respondents

Referred Judgements :-

K. SRIRAMULU VS. ASWATHANARYANA) C.J. SAID VENKATESWARLU V. RAMANMA [REFERRED TO]
PANNA LAL VS. STATE OF BOMBAY [REFERRED TO]
ASHOK KUMAR JAISWAL AND OTHERS VS. ASHIM KUMAR KAR [REFERRED TO]
NARAINI DEVI VS. RAMO DEVI [REFERRED TO]
V TULASAMMA VS. SESHA REDDY [REFERRED TO]
V TULASAMMA VS. SESHA REDDY [REFERRED TO]
ANIL KUMAR SINGH VS. SHIVNATH MISHRA ALIAS GADASAGURU [REFERRED TO]
RAM VISHAL (DEAD BY LRS AND OTHERS VS JAGAN NATH [REFERRED TO]
UNITED BANK OF INDIA VS. RAMDAS MAHADEO PRASHAD [REFERRED TO]
ADIVEPPA & ORS. VS. BHIMAPPA & ANR. [REFERRED TO]
SUSHIL KUMAR AGARWAL VS. MEENAKSHI SADHU & ORS [REFERRED TO]
PRAHLAD PRADHAN VS. SONU KUMHAR [REFERRED TO]
JOGI RAM VS. SURESH KUMAR [REFERRED TO]

JUDGEMENT

(1.) Challenging the judgment and decree dtd. 20/1/2006 passed in O.S.No.615 of 2000 by the XIV Additional Chief Judge, City Civil Court, Hyderabad, dismissing the suit filed by the plaintiff seeking the relief of specific performance of development agreement dtd. 5/2/1997.The plaintiff filed this appeal, under Sec. 96 of the Code of Civil Procedure 1908.

(2.) For the sake of convenience, hereinafter the parties will be referred to as "plaintiff" and "defendants", as they were arrayed before the trial court.

(3.) Originally, plaintiff has filed O.S.No.615 of 2000against defendant No.1 for seeking the following reliefs

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VICTORY CONSTRUCTION Vs. A.SHYAMALA DEVI

Referred Judgements :-

JUDGEMENT

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