P.GANGA Vs. CHIEF SECRETARY

JUDGEMENT

(1.) The Writ Petition No.34636 of 2018 is filed under Article 226 of Constitution of India for the following relief/s:-

(2.) The Writ Petition No.34639 of 2018 is filed under Article 226 of Constitution of India for the following relief/s:-

(3.) The Writ Petition No.34641 of 2018 is filed under Article 226 of Constitution of India for the following relief/s:-