LAWS(TLNG)-2023-11-5

SAMA SANDEEP REDDY Vs. G. VENKATA SWAMY

Decided On November 08, 2023
Sama Sandeep Reddy Appellant
V/S
G. Venkata Swamy Respondents

JUDGEMENT

(1.) Ms. N.Praveena, learned counsel representing Mr. Katika Ravinder Reddy, learned counsel for the appellants.

(2.) This intra court appeal has been filed by the appellants, who are respondents No.6 and 7 in the writ petition, namely W.P.No.3581 of 2016, against the order dtd. 20/12/2022 by which the said writ petition preferred by respondents No.1 to 9 herein has been allowed with a direction the Joint Collector ' II, the Special Grade Deputy Collector and Revenue Divisional Officer and the Tahsildar to consider the application dtd. 5/11/1993 submitted by writ petitioner No.1 seeking to enter his name in the revenue records.

(3.) The parties shall be referred to as per their rankings before the learned Single Judge.