REGENT COMPUTRONICS PVT. LTD.

Anup K. Kotapalli Appellant

V/S

Pannala Malla Reddy Respondents

Referred Judgements :-

BALASARIA CONSTRUCTION P LTD VS. HANUMAN SEVA TRUST [REFERRED TO]
RANJITHMAL CHORDIYA VS. SHIVRAM SINGH & ANR. [REFERRED TO]
M/S.ASHRITH RELATORS & DEVELOPERS AND ANOTHER VS. CAPT.ARUN PRASAD [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [REFERRED TO]
KOVALAKONDA RAMA KRISHNA VS. E. KRISHNA AND ORS. [REFERRED TO]
SALIM D. AGBOATWALA VS. SHAMALJI ODDHAVJI THAKKAR [REFERRED TO]
VINOD LAHOTI VS. VISWANATH LAHOTI [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel for the petitioners and the learned counsel for the respondents.

(2.) Since both these revisions arise out of same suit for the common issue, they are being disposed of by this common order.

(3.) The C.R.P.No.2120 of 2021 is filed against the order dtd. 7/12/2021 in I.A.No.675 of 2021 in O.S.No.74 of 2021 on the file of the Junior Civil Judge, Tandur, Ranga Reddy District, wherein the petition filed under Order VII Rule 11(a) and (d) C.P.C. read with Sec. 151 C.P.C., was dismissed.

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ANUP K. KOTAPALLI Vs. PANNALA MALLA REDDY

Referred Judgements :-

JUDGEMENT

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