REGENT COMPUTRONICS PVT. LTD.

Kakarla Venkateshwarlu Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

K SHANTHARAJ VS. M L NAGARAJ [REFERRED TO]
JT RAGISTRAR OF COOPERATIVE SOCIETIES KERALA VS. T A KUTTAPPAN [REFERRED TO]
S VENUGOPAL VS. A KARRUPPUSAMI [REFERRED TO]
Y ANKESWARA REDDY VS. DISTRICT COLLECTOR [REFERRED TO]
FISHERMEN CO OPERATIVE SOCIETY KONDAIR VILLAGE MAHABUBNAGAR DIST VS. COMMISSIONER OF FISHERIES GOVT OF ANDHRA PRADESH [REFERRED TO]
DAGGUMALLI RAVICHANDRA VS. DISTRICT CO OPERATIVE OFFICER [REFERRED TO]
G RAMESH GOUD VS. DISTRICT COLLECTOR RANGA REDDY DISTRICT [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Kowturu Pavan Kumar, learned counsel for the petitioner, learned Assistant Government Pleader for Cooperation for Respondent Nos.1 and 6, learned Assistant Government Pleader for respondent Nos.2 to 5 and Sri Nageswara Rao Repakula, learned counsel appearing for respondent Nos.7 to 27.

(2.) W.P. No.1617 of 2021 is filed for the following relief.

(3.) W.P. No.22607 of 2020 is filed for the following relief.

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KAKARLA VENKATESHWARLU Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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