(1.) Heard the learned Counsel for petitioner and the Learned Government Pleader for Medical Health and Family Welfare.
(2.) The prayer pleaded by the petitioner in the present writ petition is as follows:
(3.) The case of the petitioner, in brief, is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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