REGENT COMPUTRONICS PVT. LTD.

KULWANT SINGH CHATWAL Appellant

V/S

JOINT COLLECTOR Respondents

Referred Judgements :-

COMMISSIONER OF INCOME TAX BOMBAY VS. AMRITLAL BHOGILAL AND CO [REFERRED TO]
S S RATHORE VS. STATE OF MADHYA PRADESH [REFERRED TO]
ATIA MOHAMMADI BEGUM VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N AUDIKESAVA REDDY [REFERRED TO]
K ANJANA DEVI VS. GOVERNMENT OF A P [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. N.Ashwani Kumar, learned counsel for the appellants.

(2.) Mr. Harender Pershad, learned Special Government Pleader and Dr. Juttukonda Vijaya Laxmi, learned Government Pleader for Revenue (Assignment) for the respondents.

(3.) This intra Court appeal has been preferred against the order dtd. 13/8/2008 passed in W.P. No.9672 of 2003 by the learned Single Judge.

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KULWANT SINGH CHATWAL Vs. JOINT COLLECTOR

Referred Judgements :-

JUDGEMENT

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