LAWS(TLNG)-2023-12-126

ASHA MEDICAL HALL Vs. UNION OF INDIA

Decided On December 21, 2023
Asha Medical Hall Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. Jakkamsetti Ravindra, learned counsel appearing on behalf of the petitioners and Mr.Gadi Praveen Kumar, learned Deputy Solicitor General of India appearing on behalf of the Respondents.

(2.) Petitioners approached the Court seeking prayer as under :

(3.) Case of the Petitioners as per the averments made in the affidavit filed in support of the Writ Petition :-