REGENT COMPUTRONICS PVT. LTD.

REGIONAL MANAGER, APSRTC Appellant

V/S

G.S. Bangaram Respondents

Referred Judgements :-

WORKMEN OFFIRESTONE TYRE AND RUBBER CO. V. THE MANAGEMENT [REFERRED TO]
INDIAN IRON AND STEEL CO LIMITED VS. THEIR WORKMEN: INDIAN IRON AND STEEL CO LIMITED [REFERRED TO]
HIND CONSTRUCTION AND ENGINEERING CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
RAMA KANT MISRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED BANGALORE VS. MOHAMMAD USMAN [REFERRED TO]
JASWANT SINGH VS. PEPSU ROADWAYS TRANSPORT CORPORATION [REFERRED TO]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED TO]
JITENDRA SINGH RATHOR VS. BAIDYANATH AYURVED BHAWAN LIMITED [REFERRED TO]
BALDEV SINGH VS. PRESIDING OFFICER LABOUR COURT PATIALA [REFERRED TO]

JUDGEMENT

(1.) Heard the learned standing counsel appearing on behalf of the petitioners and learned counsel for the respondents.

(2.) This Writ Petition is filed to issue a Writ of Certiorari calling for records relating to the Impugned Award dtd. 20/8/2009 in I.D. No. 46/2009 published in G.O.Rt.No.1587, Labour Employment Training and Factories (LAB-I) Department, dtd. 23/11/2009 allowing the petition in part and directing the petitioners herein to reinstate the 1st respondent into service together with continuity of service, increments, and back-wages and quash the same.

(3.) The Case of the petitioner in brief is as follows:

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REGIONAL MANAGER, APSRTC Vs. G.S. BANGARAM

Referred Judgements :-

JUDGEMENT

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