T.VIJAYALAXMI Vs. DEPUTY REGISTRAR

Referred Judgements :-

BADRINATH VS. GOVERNMENT OF TAMIL NADU [REFERRED TO]
STATE OF KERALA VS. PUTHENKAVU N S S KARYOGAM [REFERRED TO]
MANGAL PRASAD MISHRA VS. NARVEDSHWAR MISHRA [REFERRED TO]
COMMISSIONER OF CUSTOMS MUMBAI VS. TOYO ENGINEERING INDIA LIMITED [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. BALLARPUR INDUSTRIES LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE VS. CHAMPDANY INDUSTRIES LIMITED [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH VS. SHITAL INTERNATIONAL [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [REFERRED TO]
S RAMADAS VS. SUBORDINATE JUDGE [REFERRED TO]
SAMMETA RAMA SUBBA RAO VS. PRESIDENT KAIKALURU IRRIGATION AND POWER DEPARTMENT SUB DIVISIONAL EMPLOYEES CO OP CREDIT SOCIETY LIMITED [REFERRED TO]
CHALLA SANYASINAIDU VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [REFERRED TO]