P. LOKASVI Vs. STATE OF TELANGANA

Referred Judgements :-

R V. SECRETARY OF TRANSPORT EXPORTE GREATER LONDON COUNCIL [REFERRED TO]
S.KRISHNA SRADHA V. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF TAMIL NADU V. NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
H L MEHRA VS. UNION OF INDIA [REFERRED TO]
COMPTROLLER AND AUDITOR GENERAL OF INDIA GIAN PRAKASH NEW DELHI VS. K S JAGANNATHAN [REFERRED TO]
UNION OF INDIA BHILLAI ENGINEERING CORPORATION ANUP MALLEABLES BURN STANDARD CO TEXMACO CIMMCO TITAGARH STEELS VS. HINDUSTAN DEVELOPMENT CORPORATION:UNION OF INDIA [REFERRED TO]
MADRAS CITY WINE MERCHANTS ASSOCIATION A J JOY RAMANATHAPURAM MADURAI DISTT LIQUOR DEALERS ASSOCIATION VS. STATE OF TAMIL NADU [REFERRED TO]
SHRIJEE SALES CORPORATION VS. UNION OF INDIA [REFERRED TO]
PAWAN ALLOYS AND CASTING PVT LIMITED MEERUT VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
SALES TAX OFFICER VS. SHREEDURGA OIL MILLS [REFERRED TO]
K R LAKSHMAN VS. KARNATAKA ELECTRICITY BOARD [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
BANNARI AMMAN SUGARS LTD VS. COMMERCIAL TAX OFFICER [REFERRED TO]
CANTONMENT BOARD JAMMU VS. JAGAT PAL SINGH CHEEMA [REFERRED TO]
N. MANI VS. SANGEETHA THEATRE [REFERRED TO]
P. SUSEELA AND ORS. VS. UNIVERSITY GRANTS COMMISSION AND ORS. [REFERRED TO]