STATE OF TELANGANA Vs. R.KALAKAR REDDY

JUDGEMENT

(1.) Heard Mr. K.Naresh, learned Assistant Government Pleader for Revenue representing the appellants and Mr. E.Madan Mohan Rao, learned Senior Counsel appearing for respondent No.1.

(2.) This appeal is directed against the order dtd. 28/6/2021 passed by the learned Single Judge allowing W.P.No.20576 of 2008 filed by respondent No.1.

(3.) Respondent No.1 had filed W.P.No.20576 of 2008 seeking the following relief: