LAWS(TLNG)-2023-9-16

ANANTULA KARUNAKAR REDDY Vs. UNION OF INDIA

Decided On September 11, 2023
Anantula Karunakar Reddy Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Sri B. Chandrasen Reddy, learned Counsel appearing for the Petitioner and Sri K.V.V.Vedantha Chary, learned Central Government Counsel appearing for respondents.

(2.) This Writ Petition is filed to issue a Writ of Mandamus, to direct respondent No. 2 to release the Passport bearing No. S9246767 to the Petitioner forthwith.

(3.) The case of the Petitioner, in brief, is as follows: