VOJJELA VISHNUVARDHAN Vs. K. VENKATESH

JUDGEMENT

(1.) Heard Mr. Vijay B. Paropkari, learned counsel appearing on behalf of Mr. A.Ganesh Raj, learned counsel for the appellants.

(2.) I.A.No.1 of 2023 has been filed by the appellants seeking leave to file the related writ appeal.

(3.) I.A.No.2 of 2023 has been filed to condone the delay of 1350 days in filing the related writ appeal.